State Of J&K vs Farman Ali And Another
2022 Latest Caselaw 1420 j&K

                                                                           Sr. No. 2


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
                                                             SLA No. 72/2016
                                                             c/w
                                                             CONCR No. 65/2016
State of J&K                                         .....Appellant(s)/Petitioner(s)

q
                         Through: Mr. Ravinder Gupta, AAG
                    vs
Farman Ali and another                                           ..... Respondent(s)
                         Through: Ms. Mandeep Reen, Advocate for R-1
                                  Mr. Vastav Sharma, Advocate for R-2
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                     ORDER

CONCR No. 65/2016

This is an application seeking condonation of delay in filing the

acquittal appeal.

For the reasons stated in the application coupled with no objection from

the other side, the delay in filing the acquittal appeal is condoned.

Application is, accordingly, disposed of.

SLA No. 72/2016

This is an application seeking leave to file the acquittal appeal against

the judgment dated 08.10.2015 delivered by learned Additional Sessions Judge,

Kathua.

We have gone through the judgment passed by the trial court. We are of

the opinion that the matter requires appreciation of evidence and the same can be

done only if, we grant leave to the applicant to file the appeal. Accordingly, we

grant leave to the applicant to file the acquittal appeal.

Application is, accordingly, disposed of.

CONCR No. 65/2016

Registry to diarize the appeal and list the same on 21.10.2022.

Name of Ms. Mandeep Reen, Advocate be also reflected in the cause

list.

                     (RAJESH SEKHRI)                 (RAJNESH OSWAL)
                          JUDGE                           JUDGE

Jammu
11.10.2022
Neha