Saloni Gupta And Ors vs Universal Sompo General ...
2022 Latest Caselaw 1392 j&K

                                                                      Sr.No. 3


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU


                                                  RP No. 120/2022
                                                  CM No. 5616/2022

Saloni Gupta and ors                                  ....Petitioner/Appellant(s)

                    Through :- Mr Rameshwar Singh Jamwal, Advocate.

         V/s

Universal Sompo General Insurance Co.                           ....Respondent(s)
Ltd and ors.

                    Through :-
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                      ORDER

06.10.2022 CM No. 5616/2022

1. With respect to a judgment dated 26.07.2022 passed by this Court thereby

disposing of on merits two connected miscellaneous appeals no. 119/2017

and 120/2017 addressed against an award dated 16.09.2015 passed by the

Motor Accident Claims Tribunal, Jammu, the applicants, as being the

appellants in MA no. 119/2017, are seeking review of the said judgment.

The filing of the review petition is suffering delay of nineteen days, as

such it is accompanied with an application for condonation of delay.

2. As judgment dated 26.07.2022 was passed by this Court in presence of the

counsel for the other side, as such it would be in the fitness of facts to

invite objections of the non-applicants to the condonation of delay

application at the first instance.

3. Issue notice to the non-applicants in CM no. 5616/2022.

4. List the matter on 01.12.2022.

5. The applicants to furnish registered postal covers for service of non-

applicants within a period of seven days whereupon the Registry to issue

notice to the non-applicants.

(Rahul Bharti) Judge

JAMMU 06.10.2022 NARESH