Abdul Hameed Lone And Ors vs Government Of J&K And Ors
2022 Latest Caselaw 2017 j&K/2

                                                       S. No. 39
                                                       After notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                           WP(C) No. 948/2020


Abdul Hameed Lone and Ors.                                   .....Petitioner(s)

                           Through:       Mr. Lone Altaf, Adv.
          V/s
Government of J&K and Ors.                                   ..... Respondent(s)

                           Through:       Ms. Rehana, Adv.
                                          vice Mr. Z. A. Qureshi, Sr. Adv.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

11.11.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 11.11.2022 "Aasif"