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Virender Salgotra And Others vs Uoi And Another
2022 Latest Caselaw 843 j&K

Citation : 2022 Latest Caselaw 843 j&K
Judgement Date : 24 May, 2022

Jammu & Kashmir High Court
Virender Salgotra And Others vs Uoi And Another on 24 May, 2022
                                                                    Sr. No. 123


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                   WP(C) No. 1853/2019
                                                   CM No. 9191/2019,
                                                   3865/2019, 3492/2020,
                                                   7587/2021
                                                   c/w
                                                   OW104 No. 27/2016
                                                   IA No. 1/2016
Virender Salgotra and others                   .....Appellant(s)/Petitioner(s)
                       Through: Mr. Anil Sethi, Advocate
q
                                Ms. Zoya Bhardwaj, Advocate.
                  vs
UOI and another                                           ..... Respondent(s)
                       Through: Mr. Vishal Sharma, ASGI
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 24.05.2022 Sahil Padha

 
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