Manzoor Ahmad Dar vs Ut Of J&K And Ors
2022 Latest Caselaw 650 j&K/2

Citation : 2022 Latest Caselaw 650 j&K/2
Judgement Date : 20 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ahmad Dar vs Ut Of J&K And Ors on 20 May, 2022

                                                     S. No. 44
                                                     Final hearing Matters
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                         WP(Crl) No. 161/2021

Manzoor Ahmad Dar                                             .....Petitioner(s)

                          Through:       Mr. Wajid Hasseeb, Adv.
         V/s
UT of J&K and Ors.                                          ..... Respondent(s)

                          Through:       Mr. Asif Maqbool, Dy. AG.
CORAM:
               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                     ORDER

20.05.2022 Detention record has been produced. Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 20.05.2022 "Aasif

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