Owais Ahmad Ganie vs Ut Of J&K And Ors
2022 Latest Caselaw 593 j&K/2

Citation : 2022 Latest Caselaw 593 j&K/2
Judgement Date : 13 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Owais Ahmad Ganie vs Ut Of J&K And Ors on 13 May, 2022

                                                      S. No. 76
                                                      Before Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                          WP(Crl) No. 289/2021

Owais Ahmad Ganie                                            .....Petitioner(s)

                           Through:       Mr. Wajeed Haseeb, Adv.
          V/s
UT of J&K and Ors.                                   ..... Respondent(s)

                           Through:       Mr. Asif Maqbool, Dy. AG.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

13.05.2022 Detention record has been produced. Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 13.05.2022 "Aasif"

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