Javid Ahmad Lone vs Ut Of J&K And Anr
2022 Latest Caselaw 559 j&K/2

Citation : 2022 Latest Caselaw 559 j&K/2
Judgement Date : 10 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Javid Ahmad Lone vs Ut Of J&K And Anr on 10 May, 2022

                                                               S. No. 48
                                                               Suppl.-4 Cause List
               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR

                                      WP(Crl) No. 154/2021

         Javid Ahmad Lone                                        ...Petitioner(s)

         Through: Mr. Imtiyaz Ahmad Sofi, Adv.
                                               Vs.

         UT of J&K and Anr.                                    ...Respondent(s)

         Through: Mr. Sajad Ashraf, GA
         CORAM:
           HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                           ORDER

10.05.2022 Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 10.05.2022

MANZOOR UL HASSAN DAR 2022.05.11 11:54 I attest to the accuracy and integrity of this document

Download the LatestLaws.com Mobile App