Abid Hussain Mir vs Ut Of J&K Through Ps Qazigund
2022 Latest Caselaw 548 j&K/2

Citation : 2022 Latest Caselaw 548 j&K/2
Judgement Date : 9 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Abid Hussain Mir vs Ut Of J&K Through Ps Qazigund on 9 May, 2022

                                                       S. No. 34
                                                       After Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                        Bail App. No. 122/2021


Abid Hussain Mir                                             .....Petitioner(s)

                           Through:       Mr. I. A. Parray, Adv.
          V/s
UT of J&K through PS Qazigund                                ..... Respondent(s)

                           Through:       Mr. Sajad Ashraf, GA
                                          vice Ms. Asifa Padroo, AAG.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

09.05.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 09.05.2022 "Aasif"

Download the LatestLaws.com Mobile App