Abdul Rashid Lone vs Ut Of J&K And Ors
2022 Latest Caselaw 514 j&K/2

Citation : 2022 Latest Caselaw 514 j&K/2
Judgement Date : 5 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Abdul Rashid Lone vs Ut Of J&K And Ors on 5 May, 2022

                                                      S. No. 62
                                                      After Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                           WP(Crl) No. 108/2021


Abdul Rashid Lone                                             .....Petitioner(s)

                           Through:       Mr. Sajad Geelani, Adv.
          V/s
UT of J&K and Ors.                                            ..... Respondent(s)

                           Through:       Mr. Sajad, GA.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

05.05.2022 Detention record has been produced. Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 05.05.2022 "Aasif"

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