Waseem Qureshi vs Ut Of J&K And Ors
2022 Latest Caselaw 856 j&K/2

                                                       S. No. 60
                                                       Before Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                          WP(C) No. 1123/2022
                                                            CM No. 2794/2022

Waseem Qureshi                                              .....Petitioner(s)

                           Through:       Mr. Salih Pirzada, Adv.
          V/s
UT of J&K and Ors.                                          ..... Respondent(s)

                           Through:       Mr. D. C. Raina, Advocate General
                                          with Mr. Sajad Ashraf, GA.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

28.06.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 28.06.2022 "Aasif"