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Dalip Kotwal vs Sanjeev Verma And Others
2022 Latest Caselaw 78 j&K

Citation : 2022 Latest Caselaw 78 j&K
Judgement Date : 3 February, 2022

Jammu & Kashmir High Court
Dalip Kotwal vs Sanjeev Verma And Others on 3 February, 2022
                                                                     S.No.32



                    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT JAMMU
                                (through virtual mode)
                                                   CPOWP No.102/2018

Dalip Kotwal                                                       ...Petitioner(s)
                             Through: Mr. Ajay Sharma, Advocate
          V/s
Sanjeev Verma and others                                ...Respondent(s)
                       Through: Mr. Ravinder Gupta, AAG

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                                         ORDER

Learned counsel for the respondents submits that the judgment has been complied with and requisite bill has been submitted to the District Treasury Office, Kishtwar for payment in favour of the petitioner.

List on 17th February, 2022.

Meanwhile, Ajay Sharma shall seek instructions from the petitioner.

(Sanjeev Kumar) Judge JAMMU:

03.02.2022 Vinod, Pvt. Secy.

 
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