Uoi And Ors vs M.K.Punjabi And Another
2022 Latest Caselaw 60 j&K

                                                                   Sr. No. 1

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU


                                                 RP No.10/2019 in
                                                 CPSW No.770/2017

UOI and ors                                                   ..... petitioner (s)

                                Through :- Mr. Vishal Sharma ASGI

                          V/s

M.K.Punjabi and another                                      .....Respondent(s)

                                Through :- Ms. Bhavna Advocate vice
                                           Mr. P.N.Bhat Advocate.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE MOHAN LAL, JUDGE


                                    ORDER

Learned counsel appearing for the respondents seeks and is

granted four weeks' time to file objections.

List on 22.03.2022.

Mr. Sharma, learned ASGI, in the meantime, shall file a certified

copy of the judgment sought to be reviewed.

                    (MOHAN LAL)                    (SANJEEV KUMAR)
                        JUDGE                           JUDGE
Jammu
02.02.2022
Sanjeev