Jehangir Ahmad Bhat vs Ut Of J&K & Anr
2022 Latest Caselaw 32 j&K/2

Citation : 2022 Latest Caselaw 32 j&K/2
Judgement Date : 1 February, 2022

Jammu & Kashmir High Court - Srinagar Bench

Jehangir Ahmad Bhat vs Ut Of J&K & Anr on 1 February, 2022

                                                           S.No. 33
                                                         Final Hearing



     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                        (Through Virtual Mode)

                                           WP(Crl) No. 58/2021




Jehangir Ahmad Bhat                              ...Petitioner(s)
                       Through: Mr. Wajid Haseeb, Advocate


                             V/s

UT of J&K & Anr.
                                                       ...Respondent(s)
                       Through: Mr. Asif Maqbool, Dy AG

CORAM: HON'BLE MR. JUSTICE MOHD. AKRAM CHOWDHARY, JUDGE.

                             ORDER

01.02.2022

Heard and Reserved for Judgment.

(MOHD. AKRAM CHOWDHARY) JUDGE SRINAGAR 01.02.2022 "Nuzhat"

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