Bashir Ahmed Bhat vs Bilal Ahmed And Others
2022 Latest Caselaw 251 j&K

                                                              Sr. No. 43

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                 CR No. 33/2013
Bashir Ahmed Bhat                                .....Appellant(s)/Petitioner(s)


                     Through: Mr. U. K. Jalali, Sr. Advocate with
                              Ms. Isha Razdan, Advocate
                Vs
Bilal Ahmed and others                                     ..... Respondent(s)
                     Through: Mr. Gagan Basotra, Sr. Advocate with
                              Ms. Navdeep Kour, Advocate

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

Record of the civil suit bearing File No. 202/Civil titled, 'Bashir Ahmed

Bhat vs. Bilal Ahmed and others' decided by the court of Sub-Judge, Rajouri vide

judgment dated 30.09.2003 be called for.

List on 31.03.2022.

Appellant is permitted to make a mention.

(RAJNESH OSWAL) JUDGE

Jammu 22.02.2022 Neha