Jitendra Kumar Singh vs G. Mohan Kumar
2022 Latest Caselaw 237 j&K

                                                                     Sr. No. 02
                                                                     & 03


      HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                       AT JAMMU


                                               CM Nos. 451/2022 &
                                               9660/2021
                                               In
                                               CPSW No. 162/2016

Jitendra Kumar Singh                                          ....Petitioner (s)


                Through :- Mr. RKS Thakur, Advocate


         V/s

G. Mohan Kumar, Secy. Defence and                            ....Respondent(s)
Others
             Through :- Mr. Vishal Sharma, ASGI

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                   ORDER

21.02.2022 CM No. 451/2022

This is an application for impleading Dr. Ajay Kumar, IAS, Secretary,

Ministry of Defence, New Delhi, Shri Satish Singh, IAS, Secretary, Borders

Roads Development Board, New Delhi and Lt. General Shri Rajeev Choudhry,

Director General of Border Roads, New Delhi as party respondents.

It is submitted that during the pendency of this contempt petition, the

incumbents arrayed as party respondents have been replaced by the new

incumbents named above and the new incumbents sought to be arrayed as party

respondents too have failed to comply with the judgment.

The application, for the reasons stated therein, is allowed. The new

incumbents named in the application are impleaded as party respondent Nos. 4, 5

& 6. Petitioner shall file a fresh memo of parties before the Registry by the next

date.

Application disposed of.

CM No. 9660/2021

List alongwith CPSW No. 162/2016 on 24.02.2022.

(Sanjeev Kumar) Judge Jammu:

21.02.2022 Sahil T