Sheikh Iftikhar Ahmad And Ors vs Financial Commissioner And Ors
2022 Latest Caselaw 101 j&K/2

Citation : 2022 Latest Caselaw 101 j&K/2
Judgement Date : 15 February, 2022

Jammu & Kashmir High Court - Srinagar Bench

Sheikh Iftikhar Ahmad And Ors vs Financial Commissioner And Ors on 15 February, 2022

                                                                             Serial No. 42
                                                                        Supplementary cause list




            HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                             SRINAGAR


                                                                 LPA No. 17/2022
                                                                 CM No. 574/2022


           Sheikh Iftikhar Ahmad and Ors.
                                                                  ..... Appellant(s)
                                          Through: -
                                  Mr. M. A. Qayoom, Advocate

                                                      V/s
           Financial Commissioner and Ors.

                                                                ..... Respondent(s)

Through: -

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd Akram Chowdhary, Judge

(ORDER) 15.02.2022

Heard. Admit.

Notice, returnable within four weeks.

Notice in CM as well returnable within the same period.

In the meantime, subject to objections of other side and till

next date of hearing before the Bench, the impugned Judgment dated

28.01.2022 shall stay and parties shall maintain status-quo.

List on 06.05.2022.


                     (Mohd Akram Chowdhary)             (Ali Mohammad Magrey)
                                  Judge                             Judge

            SRINAGAR
            15.02.2022
           "Mohammad Yasin Dar"




MOHAMMAD YASIN DAR
2022.02.16 10:53

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