Punjab And Sind Bank Branch vs Uoi And Others
2022 Latest Caselaw 2139 j&K

                                                                         Sr. No. 15


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
                                                          LPA No. 132/2021
                                                          CM No. 9425/2021,
                                                          9426/2021
Punjab and Sind Bank Branch                        .....Appellant(s)/Petitioner(s)
Jammu Th. Rishi Lochan

q
                       Through: Mr. Amar Kumar, Advocate
                 vs
UOI and others                                                 ..... Respondent(s)
                       Through: Mr. D. S. Saini, Advocate for R-4


Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                     ORDER

CM No. 9425/2021

The instant application has been filed seeking condonation of delay in

filing Letters Patent Appeal against the judgment rendered by learned Single

Judge on 27.08.2021.

Learned counsel for respondent No. 4 who is the main contesting

respondent has no objection in the event delay is condoned, though, respondent

No. 4 has filed response to the application only today.

For the reasons stated in the application coupled with no objection

from the other side, the present application is allowed. The delay in filing the

Letters Patent Appeal is condoned.

Application is, accordingly, disposed of.

LPA is taken on board.

Notice.

Mr. D. S. Saini, Advocate waives notice on behalf of respondent No.

4.

Record of the writ court be tagged with the present appeal.

List on 13.02.2023.

                        (PUNEET GUPTA)                   (RAJNESH OSWAL)
                             JUDGE                            JUDGE

Jammu
30.12.2022
Neha