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Mohd. Yousif vs Mohd. Sadiq Wani And Anr
2021 Latest Caselaw 1185 j&K

Citation : 2021 Latest Caselaw 1185 j&K
Judgement Date : 24 September, 2021

Jammu & Kashmir High Court
Mohd. Yousif vs Mohd. Sadiq Wani And Anr on 24 September, 2021
                                                                           S. No. 63



      HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                       AT JAMMU
                                 CPOWP No. 27/2016


Mohd. Yousif                                              .....Appellant/Petitioner(s)

                                 Through :- None.


                          v/s

Mohd. Sadiq Wani and anr.                                          .....Respondent(s)

                                 Through :- Mr. Ravinder Gupta, AAG


CORAM: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                      ORDER

Compliance report stands filed in which it is stated that the order

of this Court has been complied with.

In view of the above, the contempt proceedings are closed.

However, the petitioner shall be at liberty to revive the present petition in the

event any part of the judgment is not complied with.

(Rajnesh Oswal) Judge JAMMU 24.09.2021 Rakesh Whether the order is speaking: Yes/No Whether the order is reportable: Yes/No

 
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