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Aabid Ahmad Shah vs Mr. B. R. Sharma And Ors
2021 Latest Caselaw 1146 j&K/2

Citation : 2021 Latest Caselaw 1146 j&K/2
Judgement Date : 22 September, 2021

Jammu & Kashmir High Court - Srinagar Bench
Aabid Ahmad Shah vs Mr. B. R. Sharma And Ors on 22 September, 2021
                                                                     S. No. 28
                                                                     After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                          CPSW No. 610/2015

           Aabid Ahmad Shah                                                   .....Petitioner(s)

                                          Through:       Mr. Rizwan, Adv.
                      V/s
           Mr. B. R. Sharma and Ors.                                        ..... Respondent(s)

                                          Through:       Mr. Raies-din-Ganai, GA.
           CORAM:
                               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

22.09.2021 Last and final opportunity of two weeks' is granted to the respondents

for filing the statement of facts/compliance report failing which the Deputy

Commissioner, Anantnag shall appear in person on the next date of hearing

to explain as to why the judgment of this Court has not been implemented.

List on 17th November, 2021.

(Sanjay Dhar) Judge SRINAGAR 22.09.2021 "Aasif"

AASIF GUL 2021.09.22 06:02 I attest to the accuracy and integrity of this document

 
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