Dhanpat Raj vs Karam Chand
2021 Latest Caselaw 1077 j&K

                                                                                    Sr. No.15

                               HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                             AT JAMMU

                                                              CSA No.9/2016
                                                              IA No.1/2016


        Dhanpat Raj                                               ...Petitioner(s)/Appellant(s)

                                     Through :- Mr. R.S Thakur, Sr. Advocate with
                                                Mr. Vasharan Thakur, Advocate.

                               v/s
                                     <




        Karam Chand                                                        .....Respondent (s)
                                     Through :- Mr. Abhishek Wazir, Advocate.


        Coram:                 HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                      ORDER

09.09.2021

The impugned judgment of First Appellate Court has been passed by

me in the capacity as Principal District Judge, Kathua. In view of this, Registry is

directed to list this matter before some other Bench on 06.10.2021.

(Sanjay Dhar) Judge Jammu:

09.09.2021 Surinder

SURINDER KUMAR 2021.09.10 10:49 I attest to the accuracy and integrity of this document