Sanjay Kumar Gupta vs State & Anr
2021 Latest Caselaw 1056 j&K

                                                                Sr. No. 30
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                                                                         CRMC No. 315/2017
                                                                            IA No. 01/2017

                  Sanjay Kumar Gupta                                .... Petitioner/Appellant(s)

                                                       Through:-   Mr. Rakesh Chargotra,
                                                                   Advocate

                                                 V/s

                  State & anr.                                              .....Respondent(s)

                                                       Through:-   Mr. Aseem Sawhney, AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Heard.

Reserved for judgment.

Till the pronouncement of the judgment, interim direction dated

26.05.2017 to continue.

(Sindhu Sharma) Judge JAMMU 08.09.2021 RAM MURTI

RAM MURTI 2021.09.09 12:22 I attest to the accuracy and integrity of this document