Reliance General Insurance ... vs Feroz Ahmad Haroon & Ors
2021 Latest Caselaw 1047 j&K/2

                                                                                       Serial No.39
                                                                                    Regular Cause List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR


                                                                   MACT Appeal No. 61/2019


           Reliance General Insurance Company Limited
                                                                              ... Appellant(s)
                                                 Through: -
                                       Mr Tariq Ahmad Malik, Advocate.
                                                       V/s
           Feroz Ahmad Haroon & Ors.
                                                                            ... Respondent(s)

Through: -

Mr Faisal Javaid, Advocate. CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

(ORDER) 13.09.2021 Heard learned counsel for the Parties.

Judgment reserved.

Parties to submit the relevant case law by tomorrow, the 14th of

September, 2021.

(Ali Mohammad Magrey) Judge SRINAGAR September 13th, 2021 "TAHIR"

TAHIR MANZOOR BHAT 2021.09.15 14:30 I attest to the accuracy and integrity of this document