Khurshid Ahmad Wani vs Ut Of J&K And Ors
2021 Latest Caselaw 1016 j&K/2

                                                                 S. No. 62
                                                                 Before Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR

                                                                    WP(C) No. 1534/2021
                                                                      CM No. 5179/2021


           Khurshid Ahmad Wani                                            .....Petitioner(s)

                                       Through: Mr. I. Sofi, Advocate.
                      V/s
           UT of J&K and Ors.                                            ..... Respondent(s)

                                       Through: Mr. M. A. Chashoo, AAG.
           CORAM:
               HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                ORDER

06.09.2021

Heard and reserved for judgment.

Mr. M. A. Chashoo, learned AAG shall produce record within one

week.

(SANJEEV KUMAR) JUDGE SRINAGAR 06.09.2021 "Aasif"

AASIF GUL 2021.09.07 00:05 I attest to the accuracy and integrity of this document