Karan Dass vs
2021 Latest Caselaw 1016 j&K

                                                                  S. No.4
                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                  CrlM No. 1022/2021 in
                                                  CRA No. 27/2004



Karan Dass                                           ...Appellant/Petitioner(s)

                     Through :- None.
                    v/s
                     <




't
     State of J&K                                           .....Respondent(s)

                    Through :- None.


Coram:          HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE



                                        ORDER

CrlM No. 1022/2021

Since the main appeal has already been disposed of by virtue of

judgment and order dated 01.02.2019, no order is required to be passed in this

application at this stage.

CrlM No. 1022/2021 stands disposed of.

(SANJEEV KUMAR) JUDGE JAMMU 02.09.2021 Paramjeet