Jang Bahadur Singh And Ors vs Special Tribunal Jk And Ors
2021 Latest Caselaw 1009 j&K/2

S/No. 09
After Notice
                       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR
                                                                          OWP No. 1772/2015

            Jang Bahadur Singh and Ors.
                                                                            .......Petitioner(s)

                                            Through:- Mr. Nazim Khan, Adv.
                                      Vs.

            Special Tribunal JK and Ors.
                                                                           ....Respondent(s)

Through:- Mr. M. M. Dar, Adv.

CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 03-09-2021

Heard and reserved for judgment.

(Sanjay Dhar) Judge

SRINAGAR 03.09.2021 "Aasif

AASIF GUL 2021.09.03 03:58 I attest to the accuracy and integrity of this document