Mohammad Farooq Shah vs State Of Jk & Ors
2021 Latest Caselaw 1502 j&K/2

                                                                              Serial No. 28
                                                                              Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                        SWP No. 2147/2016

           Mohammad Farooq Shah.
                                                                            ..... Appellant(s)
                                                 Through: -
                                    Mr Altaf Haqani, Senior Advocate with
                                        Mr Shakir Haqani, Advocate.

                                                    V/s
           State of JK & Ors.
                                                                        ..... Respondent(s)
                                                 Through: -
                                     Mr B.A. Dar, Sr AAG for R-1 and 3.
                                   Mr Aatir Javed Kawoosa, Advocate vice
                                  Mr J.A. Kawoosa, Senior Advocate for R-2.
                                        Mr Sajjad Ashraf, GA for R-4.
                                       Mr Nazir Ahmad, CGSC for R-5.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Sanjay Dhar, Judge.

                                                  ORDER

24.11.2021

Heard learned counsel for the parties.

Judgment reserved.

                                         (Sanjay Dhar)          (Ali Mohammad Magrey)
                                            Judge                       Judge

           SRINAGAR:
           24.11.2021
           "Hamid"

ABDUL HAMID BHAT 2021.11.24 15:29 I attest to the accuracy and integrity of this document