Mohammad Abbas Wani vs Sharifa And Ors
2021 Latest Caselaw 1477 j&K/2

                                                                  S. No. 11
                                                                  Regular Cause List
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                                                 CMAM No. 137/2015
                                                                  C/w RPC No. 1/2016


          Mohammad Abbas Wani                                         .....Petitioner(s)

                                       Through: Mr. Anees-ul-Islam, Advocate
                    V/s
          Sharifa and Ors.                                         ..... Respondent(s)

                                       Through: Ms. Rifat Khalida, Advocate
                                                Mr. Tawheed Ahmad, Adv.
                                                Mr. G. N. Sofi, Advocate
          CORAM:
               HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                              ORDER

18.11.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 18.11.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.11.18 15:47