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Hassan Sheikh & Ors vs Abdul Hamid Turey & Ors
2021 Latest Caselaw 1455 j&K/2

Citation : 2021 Latest Caselaw 1455 j&K/2
Judgement Date : 16 November, 2021

Jammu & Kashmir High Court - Srinagar Bench
Hassan Sheikh & Ors vs Abdul Hamid Turey & Ors on 16 November, 2021
                                                          S. No.13
                                                          After Notice Matter
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
               AT SRINAGAR
                                                                 RFA No. 27/2019
                                                                CM No.4228/2019


Hassan Sheikh & Ors.                                            ...Petitioner(s)

                           Through:       Mr.Zahoor A. Shah, Advocate.
       V/s
Abdul Hamid Turey & Ors.                               ..... Respondent(s)

                           Through:       Mr. S.R. Hussain, Advocate.
CORAM:
                HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.

                                     ORDER

16.11.2021 Heard. Admit.

Record of the Trial Court has been received.

CM No. 4228/2019

The operation of the impugned judgment and decree shall stay. The

parties are directed to maintain status quo on spot.

List on 30th November 2021.

(JAVED IQBAL) JUDGE SRINAGAR 16.11.2021 "Nuzhat"

 
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