State Of Jammu And Kashmir And ... vs Abdul Majid And Others
2021 Latest Caselaw 1438 j&K

                                                                         Sr. No. 5



      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
CJ Court

Case: LPA No. 22 of 2019
in
SWP No. 1410 of 2013
SWP No. 1424 of 2013
SWP No. 1483 of 2013
SWP No. 1769 of 2013
SWP No. 3484 of 2014
CCP(S) No. 337 of 2019

State of Jammu and Kashmir and others                              .....Appellant (s)

                                  Through :- Sh. Adarsh Bhagat, GA.


                           v/s

Abdul Majid and others                                           .....Respondent(s)
                                  Through :- Sh. Ajay Abrol, Advocate.
                                             Sh. Anirudh Sharma, Advocate vice
                                             Sh. Rahul Pant, Senior Advocate.
                                             Sh. Achal Sharma, Advocate vice
                                             Sh. Sudershan Sharma, Advocate

      CORAM:
      HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                     ORDER

Heard counsel for the parties.

Judgment reserved.

(MOHAN LAL) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE JAMMU 11.11.2021 Raj Kumar