Mohd. Rafiq Butt vs Mohd. Afzal And Others
2021 Latest Caselaw 378 j&K

                                                                            S. Nos. 208
                               HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU

                                                             CM No. 1914/2019[2/2019] in
                                                             CPSW No. 223/2015

        Mohd. Rafiq Butt                                                      ...Petitioner(s)

                                   Through :- Mr. N. A. Choudhary, Advocate
                                  v/s
                                    <




        Mohd. Afzal and others
        't
                                                                          .....Respondent(s)

                                   Through :- Mr. Aijaz Lone, Dy. AG
        Coram:                 HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                     ORDER

Learned counsel for the respondents submits that the judgment of

this Court has not been substantially complied with. He seeks and is granted two

weeks' time to do the needful.

List on 15.04.2021.

(SANJEEV KUMAR) JUDGE JAMMU 24.03.2021 Shivalee

SHIVALEE KHAJURIA 2021.03.25 17:04 I attest to the accuracy and integrity of this document