Khalid Bin Gani & Anr vs Mohd. Ashraf Dar
2021 Latest Caselaw 365 j&K/2

S.N 239
A.N
                           HIGH COURT OF JAMMU AND KASHMIR
                                     AT SRINAGAR
                                           ...

                                       CRMC No. 113/2019
                                        CrlM No. 113/2019


          Khalid Bin Gani & Anr.                              ....... Petitioner(s)

                                    Through: Mr. F.A Bhat, Advocate.


                                               Versus
          Mohd. Ashraf Dar                                        ...Respondent(s)

                                       Through: Mr. M. Sultan, Advocate.

          CORAM:
                HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                             ORDER

29.03.2021

Heard and Reserved. Learned counsel for the parties to submit judgments in support of the respective case within three days.

(Javed Iqbal Wani) Judge Srinagar 29.03.2021 "Nuzhat Shafi"