Irshad Ahmad Bhat And Ors vs Abdul Rehman And Ors
2021 Latest Caselaw 356 j&K/2

          Serial No. 208
          After Notice
          Cause list.
                           HIGH COURT OF JAMMU AND KASHMIR
                                     AT SRINAGAR
                                          ....

                                            CR No. 33/2018
                                            IA No. 1/2018

          Irshad Ahmad Bhat and Ors.                                 ....... Petitioner(s)
                                            Through: Mr. S. A. M. S Rabbani, Adv. &
                                                       Mr. Mubashir Ahmad, Advocate
                                      Versus
          Abdul Rehman and Ors.                                      ........ Respondent(s)
                                            Through: Mr. Danish Manzoor, Adv. vice
                                                     Mr. W. M. Shah, Advocate
                                                     Ms. Ishrat, Advocate


          CORAM:
             HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                               ORDER

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE Srinagar 26.03.2021 Manzoor

MANZOOR UL HASSAN DAR 2021.03.29 10:47