M/S Mrf Limited vs Dy. Commissioner Commercial ...
2021 Latest Caselaw 326 j&K

                                                                                Sr. No. 208
                                   HIGH COURT OF JAMMU AND KASHMIR
                                              AT JAMMU
             CJ Court

             Case: APPLE No.2 of 2010
             c/w
             STR Nos. 1,2,3, 5-7of 2010
             APPLE Nos.1,3 & 6 of 2010


            M/s MRF Limited                                         ...Petitioner(s)/Appellant(s)
                                                    Through: Sh. Pranav Kohli, Sr. Advocate
                                                             with Sh. Arun Dev Singh,
                                                             Advocate.

                                            v/s
            Dy. Commissioner Commercial Taxes and                             .... Respondent(s)
            anr.
                                                    Through: Sh. D. C. Raina, Advocate General
                                                             with Sh. KDS Kotwal, Dy. AG.

                        CORAM:
                        HON'BLE THE CHIEF JUSTICE
                        HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE


                                                        ORDER

Heard.

Judgment Reserved.

(SINDHU SHARMA) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE Jammu 17.03.2021 Raj Kumar

RAJ KUMAR 2021.03.17 18:24 I attest to the accuracy and integrity of this document