Mushtaq Ahmad Khan vs Rafiq Ahmad Sheikh & Anr
2021 Latest Caselaw 292 j&K/2

Citation : 2021 Latest Caselaw 292 j&K/2
Judgement Date : 5 March, 2021

Jammu & Kashmir High Court - Srinagar Bench

Mushtaq Ahmad Khan vs Rafiq Ahmad Sheikh & Anr on 5 March, 2021

                                                                      Sr. No. 208
                                                                      Advance List
                       IN THE HIGH C0URT 0F JAMMU AND KASHMIR
                                     AT SRINAGAR

                                        CRMC No. 439/2018
           Mushtaq ahmad Khan                                              ...Petitioner(s).

                         Through: Mr. Rizwan ul Zaman, Adv.

                                                 Vs.

           Rafiq Ahmad Sheikh & Anr.                                      ...Respondent(s)

                         Through: Mr. P. S. Ahmad, Adv.


           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                            ORDER

05.03.2021

Heard. Reserved.

The parties shall be at liberty to file the written submissions not more than three pages within seven days from today along-with the supporting judgments.

(RAJNESH OSWAL) JUDGE SRINAGAR 05.03.2021 Altaf

MOHAMMAD ALTAF NIMA 2021.03.05 16:47 I attest to the accuracy and integrity of this document

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