J&K All India Taxi Sumo And Others vs State Of J&K & Others
2021 Latest Caselaw 291 j&K

                                                                  Sr. No.   101
                 HIGH COURT OF JAMMU AND KASHMIR
                            AT JAMMU
CJ Court

Case: OWP No. 1280 of 2004


J&K All India Taxi Sumo and others.                 ...Petitioner(s)/Appellant(s)
                                  Through: Sh. Hari Hartar Singh, Advocate.

                          v/s
State of J&K & others                                          .... Respondent(s)
                                  Through:


        CORAM:
        HON'BLE THE CHIEF JUSTICE
        HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE


                                       ORDER

01. The applicants have moved this application seeking direction for

implementation of judgment and order dated 10.07.2017 by which OWP No.

1280/2004 was finally decided.

02. It is alleged that certain directions were issued by the High Court vide

aforesaid judgment and the same have not been implemented so far.

03. The court dealing with the Other Writ Petition(s) becomes functus officio

as soon as the petition is finally decided. Once the petition has been decided

finally, no application other than for review or correction can be entertained in

the said case.

04. In view of the above, filing of this application in the decided case to our

mind is not maintainable. However it is open for the applicants to initiate

proceedings for contempt in case the directions have not been followed by the

authorities.

05. In view of the aforesaid facts and circumstances, we dispose of this

application with a direction to the authorities to verify and to implement the

directions as contained in the judgment and order dated 10.07.2017 most

expeditiously, if not already done, preferably within a period of three months

and we leave it open for the applicants to initiate proceedings for contempt if

so advised.

Application No. 1429/2021 is disposed of.

                                   (SINDHU SHARMA)                   (PANKAJ MITHAL)
                                             JUDGE                     CHIEF JUSTICE
            Jammu
            15.03.2021
            Sunita




SUNITA KOUL
2021.03.16 10:34
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