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United India Insurance vs Firdous Ahmad Mir And Ors
2021 Latest Caselaw 266 j&K/2

Citation : 2021 Latest Caselaw 266 j&K/2
Judgement Date : 2 March, 2021

Jammu & Kashmir High Court - Srinagar Bench
United India Insurance vs Firdous Ahmad Mir And Ors on 2 March, 2021
S No. 208
ADMISSION
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR

                                                                     CMAM No. 186/2014

           United India Insurance                                             Petitioner(s)

                                             Through:-     Ms. Alia, Adv.
                                                           vice Mr. Nissar, Adv.

                                                     Vs.
           Firdous Ahmad Mir and Ors.                                         Respondent(s)

Through:- Mr. Mohammad Amin, Adv.

Mr. Tariq Ahmad, Adv. CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 02-03-2021

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 02.03.2021 "Aasif

AASIF GUL 2021.03.02 20:40 I attest to the accuracy and integrity of this document

 
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