Kapildev vs This Is An Application Filed By The ...
2021 Latest Caselaw 235 j&K

                                                                                  S. No.105
                               HIGH COURT OF JAMMU AND KASHMIR
                                             ATJAMMU

                                                                 CM No. 1709/2021 in
                                                                 SWP No. 161/2018

        KapilDev                                                                ...Applicant(s)

                                   Through :- Mr. AnkeshChandel, Adv.

                                  v/s
                                    <




        Union of India and others
        't
                                                                           .....Non-applicant(s)

                                   Through :- Mr. Ranjeet Singh Jamwal, CGSC


        Coram:                 HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                      ORDER

CM No. 1709/2021

This is an application filed by the applicants for placing on record

judgment dated 13.12.2018 passed by the Delhi High Court in WP(C) No. 11263

of 2015 and subsequent orders dated 30.03.2020 and 11.06.2020 passed by the

respondents in compliance to the aforesaid judgment.

This application, for the reason stated herein, is allowed. Copy of

judgment dated 13.12.2018 and orders dated 30.03.2020 and 11.06.2020 passed

by the respondents are ordered to be taken on record.

Application stands disposed of.

List the main petition on 23.03.2021.

(SANJEEV KUMAR) JUDGE JAMMU 03.03.2021 Paramjeet

PARAMJEET SINGH 2021.03.05 12:52 I attest to the accuracy and integrity of this document