Ravi Bakshi And Others vs Union Of India And Others & Others
2021 Latest Caselaw 225 j&K

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                                                                                  S.No.203

                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                                                  CM No.5209/2019
                                                                  In SWP No.1223/2013

               Ravi Bakshi and others                                          ...Petitioner(s)

                                              Through:- None
                          V/s
               Union of India and others & others                           ...Respondent(s)
                                Through:- Mr. Vishal Sharma, ASGI
              Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                       ORDER

CM No.5209/2020 This is an application seeking permission of this Court to place on record the documents pertaining to order/circular issued by respondent NO.2 and the judgment delivered by the Delhi High Court in LPA No.50/1981.

The application, for the reasons stated therein, is allowed and the documents annexed therewith are taken on record.

List the main petition on 19.04.2021.

(Sanjeev Kumar) Judge

Jammu 02.03.2021 Vinod.

VINOD KUMAR 2021.03.03 17:14 I attest to the accuracy and integrity of this document