Showkat Hussain vs Nazia Jeelani
2021 Latest Caselaw 838 j&K/2

                 Item No. 220
              After Notice Cause
                     List

                               IN THE HIGH COURT OF JAMMU AND KASHMIR AND
                                         LADAKH AT SRINAGAR

                                             CRM(M) No.308/2019

            SHOWKAT HUSSAIN

                                                                           ...Petitioner (s)
                                Through:   None

                                                         Vs

            NAZIA JEELANI
                                                                            ...Respondent(s)
                                Through:   Mr. H. U. Salathi, Advocate

            CORAM:                   Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                  ORDER

30-07-2021

Through the medium of instant petition petitioner has sought recalling

of order and judgment dated 07-11-2019 passed by Hon'ble Mr. Justice

Sanjeev Kumar. Subject to order of Hon'ble the Chief Justice the Registry is

directed to list this matter before the aforesaid Bench, preferably in the second

week of August 2021.

List on 16-08-2021.

(Sanjay Dhar) Judge SRINAGAR 30.07.2021 Shameem H.

SHAMEEM HAMID MIR 2021.08.02 10:47 I attest to the accuracy and integrity of this document