Abdul Qayoom Dar vs Union Territory Of Jk And Others
2021 Latest Caselaw 827 j&K/2

                                                                              S. No. 449
                                                                              After Notice S


                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                          WP (Crl) no. 187/2020

         Abdul Qayoom Dar
                                                                          .... Petitioner(s)
                                         Through:    Mr G. N. Shaheen, Advocate
                                                     V/s
         Union Territory of JK and others
                                                                          ... Respondent(s)
                                         Through:    Mr Mir Suhail, AAG
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                                ORDER

29.07.2021 Heard learned counsel for the parties. Judgment reserved.

(Ali Mohammad Magrey) Judge Srinagar 29.07.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.07.30 15:54 I attest to the accuracy and integrity of this document