Reyaz Ahmad Dar vs State Of Jk And Others
2021 Latest Caselaw 757 j&K/2

                                                                                S. No. 520
                                                                                Supplementary 1
                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT SRINAGAR
                                         WP (Crl) no. 574/2019

      Reyaz Ahmad Dar
                                                                            .... Petitioner(s)
                                       Through:    Mr Kaiser Ali, Advocate

                                                   V/s
       State of JK and others
                                                                            ... Respondent(s)
                                       Through:    Mr Mir Suhail, AAG

      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                              ORDER

13.07.2021

Heard. Judgment reserved. Detention records be produced during the course of week.

(Ali Mohammad Magrey) Judge Srinagar 13.07.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.07.13 16:00 I attest to the accuracy and integrity of this document