Sunil Tickoo And Anr vs Ut Of J&K And Ors
2021 Latest Caselaw 733 j&K/2

                                                                                    Sr. No. 104
                                                                                    Suppl. List
                                IN THE HIGH COURT OF JAMMU AND KASHMIR
                                              AT SRINAGAR


                        CJ Court
                                            CM no. 4469/2021 in RP 67/2021
                                                 CM no. 4470/2021

                        Sunil Tickoo and anr.                                        ...Petitioner(s)

                      Through: Mr. Salih Peerzada

                                                            Vs.
                      UT of J&K and ors.                                            ...Respondent(s)

                      Through:


                        Coram:HON'BLE THE CHIEF JUSTICE
                        HON'BLE MR JUSTICE SANJAY DHAR

                                                         ORDER

08.07.2021

An application has been moved for review of the judgment and order dated 30.06.2021.

Having heard Shri Salih Peerzada, learned counsel for the applicant, we find that there is no error apparent on the face of the record to permit review of the order. However, since we have permitted the petitioner to take recourse to the alternative remedy of appeal, we provide that any finding or observation recorded by us in the aforesaid judgment would not influence the appellate court/authority or as a matter of fact any Forum which the petitioner approaches.

The review petition is accordingly disposed of with the direction that no coercive exercise shall be taken by the respondents pursuant to the impugned order for a period of three days to enable the petitioners to avail the alternative remedy.

                                                  (SANJAY DHAR)              (PANKAJ MITHAL)
                                                      JUDGE                    CHIEF JUSTICE
                        SRINAGAR
                        08.07.2021
                        Yasmeen, PS

YASMEEN RASHID
2021.07.08 15:53
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