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Angura Begum & Anr vs S. S. Kapoor & Ors
2021 Latest Caselaw 733 j&K

Citation : 2021 Latest Caselaw 733 j&K
Judgement Date : 15 July, 2021

Jammu & Kashmir High Court
Angura Begum & Anr vs S. S. Kapoor & Ors on 15 July, 2021
                                                                Sr. No. 215
                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

                                                                       CPSW No. 249/2009 in
                                                                          SWP No. 535/2001
                                                                                CMs & IAs

                  Angura Begum & anr.                                          .... Petitioner(s)

                                                      Through:-     Mr. Ashok Sharma,
                                                                    Advocate

                                                V/s

                  S. S. Kapoor & ors.                                         .....Respondent(s)

                                                      Through:-     Mr. M. Y. Akhoon
                                                                    Advocate vice Mr. F. A.
                                                                    Natnoo, AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                         ORDER

Applicants have filed an application (CM No. 2003/2020) for

furnishing the details of salary and arrears which have been provided

alongwith interest component paid in terms of judgment dated

01.01.2009.

Mr. Ashok Sharma, learned counsel for the non-

applicants/petitioners seeks and is granted time to file response to the said

application by the next date.

List on 10.08.2021.

(Sindhu Sharma) Judge JAMMU 15.07.2021 RAM MURTI

RAM MURTI 2021.07.19 15:30 I attest to the accuracy and integrity of this document

 
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