Ajaz Ahmad Bhat vs Unknown
2021 Latest Caselaw 732 j&K/2

                                                                                               Sr. No. 503

                                    IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                  AT SRINAGAR
                                                                           WP (Crl) No. 115/2020



                           Ajaz Ahmad Bhat                                             ...Petitioner(s)
                                           Through:   Mr. Shafkat Nazir, Advocate.

                                V/s

                         Govt. of J&K & Ors.                                          ...Petitioner(s)

                                        Through:      Ms. Asifa Padroo, AAG.

                         CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                            (ORDER)

                                Heard.

                                Reserved for Judgment.

                                                                           (TASHI RABSTAN)
                                                                                        JUDGE
                         Srinagar
                         8th July, 2021.
                         "Ab. Rashid"




ABDUL RASHID GANAI
2021.07.11

22:33 I attest to the accuracy and integrity of this document