National Ins. Company vs Ghulam Mohammad Kawa & Ors
2021 Latest Caselaw 724 j&K/2

                                                                     Sr. No. 213

           IN THE HIGH COURT OF JAMMU AND KASHMIR
                         AT SRINAGAR
                                                   RPC No. 10/2017



 National Ins. Company.                                        ...Petitioner (s)
                  Through:    Mr. Asif Bhat, Advocate.

       V/s

Ghulam Mohammad Kawa & ors.                                   ...Respondent(s)

Through: Mr. Areeb Javeed, Advocate

CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

(ORDER)

Mr. Bhat, seeks time to place on record the judgment dated 2 nd

March, 2017, whereby the award of the learned Tribunal has been

modified by accepting the plea of the insurance company.

Mr. Bhat to place on record the award of the Tribunal as also the

judgment dated 2nd March, 2017, by next date of hearing.

List on 27th July, 2021.

(TASHI RABSTAN) JUDGE Srinagar 7th July, 2021.

"Ab. Rashid"