Sonaullah Pir vs Union Territory Of Jk & Ors
2021 Latest Caselaw 689 j&K/2

                                                                                    Serial No. 374
                                                                                 After Notice Causelist
                                                                                (Through Virtual Mode)


                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR

                                                                        WP(C) No. 2166/2020
                                                                          CM No. 6987/2020
           Sonaullah Pir.
                                                                         ......Petitioner(s)
                                         Through: Mr N.A. Tabassum, Advocate.
                                                     vs
           Union Territory of JK & Ors.
                                                                         ......Respondent(s)
                                         Through: Mr Mir Suhail, AAG.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

                                                ORDER

01.07.2021

On mention, the matter is taken up with permission of the Court.

Mr N.A. Tabassum, learned appearing counsel for the petitioner submit

that the matter is squarely covered by the judgment of the Hon'ble Supreme

Court.

Mr Tabassum, learned appearing counsel for the petitioner to provide

copy of the aforesaid judgment to Mr Mir Suhail, learned AAG during the

course of the week.

List on 19th of July, 2021 in the Daily Supplementary Cause List.

(Ali Mohammad Magrey) Judge SRINAGAR:

01.07.2021 "Hamid"

ABDUL HAMID BHAT 2021.07.01 15:32 I attest to the accuracy and integrity of this document