Mohammad Abdullah And vs R. K. Bhat
2021 Latest Caselaw 681 j&K

Citation : 2021 Latest Caselaw 681 j&K
Judgement Date : 7 July, 2021

Jammu & Kashmir High Court

Mohammad Abdullah And vs R. K. Bhat on 7 July, 2021

                                                                 Sr. No. 250

     HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

                                                CPOWP No. 162/2018 in
                                                   OWP No. 1877/2017

Mohammad Abdullah and                         .... Petitioner/Appellant(s)
others

                               Through:-     None

                         V/s

R. K. Bhat, Director Rural                             .....Respondent(s)
Dev. Deptt. and others

                               Through:-     None

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                ORDER

1. Petitioners have initiated the contempt proceedings against the

respondents for non-compliance of the judgment/order dated 15.11.2017

passed in OWP No. 1877/2017.

2. The writ petition was disposed of by directing as under:

'Accordingly, this writ petition is disposed with a direction to respondents 2 & 3 to treat this petition as representation and consider their claim as projected in it strictly under rules. Let consideration order be passed within a period of two weeks from the date a copy of this order along with complete set of writ petition is made available by the petitioners to the respondents against proper receipt. For a period of two weeks, respondents are directed not to finalize the electoral roll qua the petitioners'.

3. Respondents in their compliance report have submitted that the

District Election Officer (Deputy Commissioner) Doda has duly

considered the claim of the petitioners and passed a consideration order

dated 11.08.2018.

4. In view of the aforesaid order dated 15.11.2017 stands complied

with and proceedings in this contempt petition are, accordingly, closed.

(Sindhu Sharma) Judge JAMMU 07.07.2021 Shivalee Whether the order is speaking : Yes/No Whether the order is reportable : Yes/No

SHIVALEE KHAJURIA 2021.07.09 16:43 I attest to the accuracy and integrity of this document