Taraq Hussain Ganai vs Khurshid Ahmed & Anr
2021 Latest Caselaw 677 j&K

                                                                                 Sr. No.231
                                                                                 After notice list




                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

                                                                       CPSW No.143/2017
                                                                       In SWP No.1965/2015

                  Taraq Hussain Ganai                                         .... Petitioner(s)

                                                           Through:-   Mr. K.K.Pathan, Adv.

                                                     V/s

                  Khurshid Ahmed & anr.                                        .....Respondent(s)

                                                           Through:-   Mr. K.D.S.Kotwal, Dy.AG.

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                            ORDER

Learned counsel for the respondents submits that the SLP has been

filed against the judgment dated 22.12.2016 which is pending before the

apex Court. He shall file present status of SLP by or before the next date

of hearing.

List on 06.09.2021.

(Sindhu Sharma) Judge JAMMU 07.07.2021 Eva

EVA GUPTA 2021.07.13 15:08 I attest to the accuracy and integrity of this document