Farmeed Begum And Ors vs Union Of India And Ors
2021 Latest Caselaw 27 j&K

                                                                                          S. No. 213
                               HIGH COURT OF JAMMU AND KASHMIR
                                              AT JAMMU
                                                (Through Video Conference)

                                                                 CCP (S) No. 82/2020

        Farmeed Begum and ors.                                           ...Appellant/Petitioner(s)

                         Through :- Mr. Ajaz Choudhary, Advocate
                        v/s        <




        Union of India and ors.
        't
                                                             .....Respondent (s)

                                   Through :- Mr. Vishal Sharma, ASGI
        Coram:                 HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                       (Through Video Conference from High Court Jammu)

                                                         ORDER

29.01.2021 Mr. Vishal Sharma, ASGI seeks eight weeks' time to comply the

judgment. Time is granted.

List on 29.03.2021.

(RAJNESH OSWAL) JUDGE JAMMU 29.01.2021 Neha

NEHA KUMARI 2021.01.30 11:52 I attest to the accuracy and integrity of this document