Ut Of J&K And Anr vs Joginder Sharma
2021 Latest Caselaw 15 j&K

                                                                             Serial No.105
                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU
                                           (Through Virtual Mode)
                                                               LPA No. 160/2020
                                                               CM Nos. 8374/2020,
                                                             8375/2020 & 8376/2020

           UT of J&K and anr.                                    ...Appellant(s)
                                          Through:-Ms. ChetnaManhas, Advocate
                                               Mr. F.A. Natnoo, AAG
                               V/s
           Joginder Sharma                                              ...Respondent(s)
                                          Through:-

           CORAM:

           HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY, JUDGE
           HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                                 ORDER

CM NO.8376/2020 The instant application has been filed by the applicants/appellants,

seeking extension of time for filing court fee, attested affidavits and stamps.

On the set of facts and the grounds urged, coupled with submission

made, the instant application is allowed and the applicants/appellants is

permitted to make good the deficiency as and when the prevailing lockdown

period, announced by the Government of account of outbreak of COVID-19

Pandemic, comes to an end and the Courts start functioning in the normal

manner. CM disposed of accordingly.

LPA No. 160/2020 and CM No. 8375/2020 Issue notice to the respondent in the main appeal as well as in CM for

filing objections/response.

List on 01.03.2021

Meanwhile, subject to objections from other side and till next before

the Bench, the impugned judgment shall stay.

(Puneet Gupta) (Ali Mohammad Magrey) JudgeJudge JAMMU 27.01.2021 TARUN KUMAR GUPTA 2021.01.27Tarun 17:11 I attest to the accuracy and integrity of this document